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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(1)Each Faculty shall have the general control and power of regulation of and be responsible for the maintenance of standards of teaching and examinations of the University for subjects comprised in it.