Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 22 in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

22.

The exits for any enclosure where there is a collection of booths or which is reserved for the accommodation of a particular class or persons shall, in no case, be farther apart than 200 feet.