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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Goa - Subsection

Section 88(a) in The Goa Rehabilitation Board Act, 2006

(a)obstructs or molests any person with whom the Chairman has entered into a contract on behalf of the Board, in the performance or execution by such person of his duty or of anything which he is empowered or required to. do by virtue of or in consequence of this Act or any rule or regulation made thereunder; or