Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] Union of India - Subsection Section 53(a) in The Industrial Reconstruction Bank Of India Act, 1984 (a)any income, profits or gains accruing to the Reconstruction Assistance Fund or any amount received to the credit of that Fund;
