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[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

State of Tamilnadu - Subsection

Section 109(1)(b) in Tamil Nadu State Housing Board Act, 1961

(b)the salaries, fees and allowances and contributions paid in respect of officers and servants of the Board referred to in sections 8, 9, 16, 18 and 21;