Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(1) in The Karnataka Koragas (Prohibition Of Ajalu Practice) Act, 2000

(1)The State Government by notification, after previous publication may make rules for carrying out the purposes of this Act.