Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(6) in The Coal Mines Regulations, 2017

(6)Any defect in the signaling system shall be immediately reported to an official who shall take action to have the defects rectified.