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[Cites 0, Cited by 5] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Micro, Small And Medium Enterprises Development Act, 2006

(2)The form of the memorandum, the procedure of its filing and other matters incidental thereto shall be such as may be notified by the Central Government after obtaining the recommendations of the Advisory Committee in this behalf.