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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 94(3)(iv) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(iv)fails to retain or produce the prescribed or notified records at the principal place of business as recorded in his certificate of registration; or