Section 15 in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014
15. The Visitor.
(1)The His Excellency Governor of Arunachal Pradesh will be the Visitor of the University.(2)The Visitor shall, when present, preside at the convocation of the University for conferring Degrees, Diplomas, Charters, Designation and Certificates.(3)The visitor shall have the following powers, namely:-(a)To call for any paper or information relating to the affairs of the University;(b)On the basis of the information received by the Visitor, if he is satisfied that any order, proceeding or decision taken by any authority of the University is not in conformity with the Act, Regulations, or Rules, he may issue such directions as he may deem fit in the interest of the University and which will be binding to all concerned ;
