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State of Madhya Pradesh - Section

Section 3 in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

3. Sale of Text Bunks.

- The Text Books shall be sold by the Depots situate at Bhopal, Gwalior, Indore, Jabalpur and Raipur direct or through the registered dealers. Sales of Text Books by the Depots to parties other than the registered dealers is strictly prohibited except under specific orders of the Superintendent.