Bombay High Court
Pravin Popatlal Siyakariya vs Pune Municipal Corp. And Ors on 23 January, 2023
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 1176 OF 2019
In
SECOND APPEAL 834 OF 2006
Ratanlal Malaji Shah (decd) By Lrs Pyaribai ....PETITIONER
Ratanlal Shah
V/S
Pune Municipal Corp. And Ors ....RESPONDENT
WITH CIVIL APPLICATION IN SA STAMP NO. 18017 OF 2017 In Second Appeal 834 OF 2006 Pravin Popatlal Siyakariya ....APPLICANT V/S Smt. Pyaribai Ratanlal Shah (deceased) ....RESPONDENT WITH CIVIL APPLICATION IN SA NO. 1809 OF 2015 In Second Appeal 834 OF 2006 Smt. Pyaribai Ratanlal Shah (decd. Thr. Lrs) ....APPLICANT V/S Pune Municipal Corp. And Ors ....RESPONDENT WITH CIVIL APPLICATION IN SA NO. 730 OF 2014 In Second Appeal 834 OF 2006 Page 1/2 ::: Uploaded on - 23/01/2023 ::: Downloaded on - 24/01/2023 19:43:57 ::: Pravin Popatlal Siyakariya ....APPLICANT V/S Pune Municipal Corp. And Ors ....RESPONDENT Ms.Akanksha Sarpole i/b. JJ Associates for Appellant. Mr.A.P. Kulkarni for R.Nos.1 and 2.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 23rd January, 2023 P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 30/01/2023. Ad-interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 23/01/2023 ::: Downloaded on - 24/01/2023 19:43:57 :::