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[Cites 2, Cited by 10]

Chattisgarh High Court

Badku vs State Of Chhattisgarh 62 Wpc/638/2019 ... on 25 February, 2019

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                               1

                                                             NAFR

       HIGH COURT OF CHHATTISGARH, BILASPUR

                     WPC No. 492 of 2019

• Kamta Prasad, S/o Late Mayaram, Aged About 31 Years R/o
  Village - Sakri, P.H. No.16/19 Revenue Circle - Lavan, Tahsil
  Baloda Bazar District - Baloda Bazar - Bhatapara Chhattisgarh.,
  District : Balodabazar-Bhathapara, Chhattisgarh

                                                    ---- Petitioner

                            Versus

1. State Of Chhattisgarh Through The Secretary, Department of
   Revenue, Mantralaya, Naya Raipur, Raipur District - Raipur
   Chhattisgarh., District : Raipur, Chhattisgarh

2. Collector - Cum - Officiating Dy. Secretary (In Land Acquisition
   Matter) District - Baloda Bazar - Bhatapara Chhattisgarh.,
   District : Balodabazar-Bhathapara, Chhattisgarh

3. SDO-Cum-Land Acquisition Officer Baloda Bazar (Performed The
   Duties Of A Collector In The Matter Of Land Acquisition Matter)
   Tahsil Baloda Bazar, District - Baloda Bazar - Bhatapara
   Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

4. Executive Engineer Public Works Department, Baloda Bazar
   Division Baloda Bazar, District - Baloda Bazar - Bhatapara
   Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

                                                  ---- Respondent
WPC No. 632 of 2019

• Khemnarayan, S/o Bondhu Teli Aged About 45 Years R/o Village Sakri, P. H. No.16/19 Revenue Circle Lavan Tahsil Baloda Bazar District Baloda Bazar Bhatapara Chhattisgarh, District :

Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Revenue, Mantralaya, Naya Raipur District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
2. Collector-Cum-Officiating Dy. Secretary District Baloda Bazar Bhatapara Chhattisgarh, District : Balodabazar-Bhathapara, Chhattisgarh 2
3. SDO-Cum- Land Acquisition Officer Baloda Bazar Tahsil Baloda Bazar District Baloda Bazar-Bhatapara Chhattisgarh, District :
Balodabazar-Bhathapara, Chhattisgarh
4. Executive Engineer Publics Works Department Baloda Bazar Division, Baloda Bazar District Baloda Bazar-Bhatapara Chhattisgarh, District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondent WPC No. 634 of 2019 • Dhanesh, S/o Cheduram Aged About 51 Years R/o Village Sakri,p.H. No. 16/19 Revenue Circle Lavan Tahsil Baloda Bazar District Balodabazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary Department Of Revenue Mantralaya Naya Raipur ,raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Collector Cum Officiating Dy Secretary (In Land Acquisition Matter ) District Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. SDO-cum Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector Inthe Matter Of Land Acquisition Matter ) Tahsil Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
4. Executive Engineer Public Works Department Baloda Bazar Division Baloda Bazar District Balodabazar Bhatapara Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondent WPC No. 636 of 2019 • Badku, S/o Budhu Teli, Aged About 72 Years R/o Village Sakri, P.H. No. 16/19 Revenue Circle - Lavan, Tahsil - Baloda Bazar District Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner 3 Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Revenue, Mantralaya, Naya Raipur, Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Collector Cum Officiating Dy. Secretary, (In Land Acquisition Matter) District Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. SDO Cum Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter).

Tahsil Baloda Bazar, District Baloda Bazar Bhatapara Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

4. Executive Engineer Public Works Department Baloda Bazar Division, Baloda Bazar, District Baloda Bazar Bhatapara Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Respondent WPC No. 638 of 2019 • Keshav S/o Singhal Aged About 52 Years R/o Village- Sakri, P.H. No. 16/19 Revenue Circle- Lavan, Tahsil Balodabazar-Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Revenue, Mantralaya, Naya Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

2. Collector-Cum-Officiating Dy Secretary (In Land Acqusition Matter), District- Balodabazar-Bhatapara, Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh

3. SDO-Cum-Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acqusition Matter) Tahsil- Baloda Bazar-Bhatapara, Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh

4. Executive Engineer Public Works Department Balodabazar- Bhatapara, District- Baloda Bazar-Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Respondent 4 WPC No. 641 of 2019 • Santosh S/o Baghirathi Aged About 48 Years R/o Village - Sakri, P.H. No. 16/19 Revenue Circle - Lavan, Tahsil - Baloda Bazar, District - Baloda Bazar - Bhatapara, Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Revenue, Mantralaya, Naya Raipur, Raipur District - Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Collector - Cum - Officiating Dy. Secretary (In Land Acquisition Matter) District - Baloda Bazar - Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
3. SDO - Cum - Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter), Tahsil Baloda Bazar, District - Baloda Bazar - Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
4. Executive Engineer, Public Works Department Baloda Bazar Division, Baloda - Bazar, District - Baloda Bazar - Bhatapara Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondents WPC No. 642 of 2019 • Kanhaiya, S/o Sohan Teli, Aged About 33 Years, R/o Village -

Sakri, P.H. No.16/19, Revenue Circle - Lavan, Tahsil Baloda Bazar, District - Baloda Bazar - Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Revenue, Mantralaya, Naya Raipur, Raipur District - Raipur Chhattisgarh., District : Raipur, Chhattisgarh

2. Collector - Cum - Officiating Dy. Secretary (In Land Acquisition Matter) District - Baloda Bazar - Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

3. SDO - Cum - Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter), Tahsil Baloda Bazar, District - Baloda Bazar - Bhatapara, 5 Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

4. Executive Engineer, Publics Works Department Baloda Bazar Division, Baloda - Bazar, District - Baloda Bazar - Bhatapara Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Respondent WPC No. 643 of 2019 • Ghanshyam Teli, S/o Bhaghwani Teli Aged About 38 Years R/o Village Sakri, P. H. No. 16/19 Revenue Circle Lavan, Tahsil Baloda Bazar, District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Revenue Mantralaya Naya Raipur, Raipur District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

2. Collector Cum Officiating Dy Secretary (In Land Acquisition Matter) District Baloda Bazar- Bhatapara, Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh

3. SDO-Cum- Land- Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter) Tahsil Baloda Bazar District Baloda Bazar Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

4. Executive Engineer Public Works Department Baloda Bazar Division, Baloda Bazar District Baloda Bazar Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Respondent WPC No. 645 of 2019 • Amarita D/o Heeralal Aged About 60 Years R/o Village- Sakri, P.H. No.16/19 Revenue Circle- Lavan, Tahsil- Balodabazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Petitioner Versus 6

1. State Of Chhattisgarh Through The Secretary, Department Of Revenue, Mantralaya, Naya Rapur, Chhattisgarh., District :

Raipur, Chhattisgarh

2. Collector-Cum-Officiating Dy Secretary (In Land Acquisition Matter), District- Balodabazar-Bhatapara, Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh

3. SDO-Cum-Land Acquisition Officer Balodabazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter), Tahsil Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

4. Executive Engineer Publices Works Department Balodabazar Division, Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Respondent WPC No. 646 of 2019 • Tikendra S/o Vijay Kumar Aged About 52 Years R/o Village Sakri, P.H. No.16/19 Revenue Circle- Lavan, Tahsil Balodabazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Revenue, Mantralaya, Naya Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

2. Collector-Cum-Officiating Dy. Secretary (In Land Acqusition Matter), District- Balodabazar-Bhatapara, Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh

3. SDO-Cum-Land Acquisition Officer Balodabazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter) Tahsil Balodabazar-Bhatapara, Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh

4. Executive Engineer Publics Works Department Balodabazar Division, Balodabazar, District- Balodabazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Respondent WPC No. 647 of 2019 • Hicharam S/o Badri Aged About 41 Years R/o Village Sakri, P. H. 7 No. 16/19 Revenue Circle- Lavan, Tahsil Baloda Bazar District Baloda Bazar Bhatapara, Chhattisgarh., District : Balodabazar- Bhathapara, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary Department Of Revenue Mantralaya, Naya Raipur, Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

2. Collector Cum Officiating Dy. Secretary (In Land Acquisition Matter) District Baloda Bazar Bhtapara, Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh

3. SDO- Cum- Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter) Tahsil Baloda Bazar, District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

4. Executive Engineer Public Works Department Baloda Baloda Bazar Division Baloda Bazar District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Respondent WPC No. 649 of 2019 • Maniram S/o Late Ledgaram Aged About 57 Years R/o Village Sakri, P. H. No. 16/19 Revenue Circle- Lavan, Tahsil Baloda Bazar District Baloda Bazar Bhatapara, Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary Department Of Revenue Mantralaya, Naya Raipur, Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Collector- Cum- Officiating Dy. Secretary (In Land Acquisition Matter) District Baloda Bazar Bhtapara, Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. SDO- Cum- Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter) Tahsil Baloda Bazar, District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
4. Executive Engineer, Public Works Department Baloda Baloda 8 Bazar Division Baloda Bazar District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondent WPC No. 650 of 2019 • Girwar Verma, S/o Late Bhawar Singh, Aged About 50 Years R/o Village Sakri, P. H. No. 16/19 Revenue Circle- Lavan, Tahsil Baloda Bazar District Baloda Bazar Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary Department Of Revenue Mantralaya, Naya Raipur, Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Collector- Cum- Officiating Dy. Secretary (In Land Acquisition Matter) District Baloda Bazar Bhtapara, Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. SDO- Cum- Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter) Tahsil Baloda Bazar, District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
4. Executive Engineer Public Works Department Baloda Baloda Bazar Division Baloda Bazar District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondent WPC No. 651 of 2019 • Ganesh, S/o Punao Teli, Aged About 59 Years, R/o Village Sakri, P. H. No.16/19 Revenue Circle- Lavan, Tahsil Baloda Bazar District Baloda Bazar Bhatapara, Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary Department Of Revenue Mantralaya, Naya Raipur, Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Collector- Cum- Officiating Dy. Secretary (In Land Acquisition 9 Matter) District Baloda Bazar Bhatapara, Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. SDO- Cum- Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter) Tahsil Baloda Bazar, District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
4. Executive Engineer Public Works Department Baloda Baloda Bazar Division Baloda Bazar District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondent WPC No. 661 of 2019 • Meghnath S/o Late Makhan Aged About 40 Years R/o Village Sakri, P.H. No. 16/19 Revenue Circle Lavan, Tahsil Bolodabazar District Balodabazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Thriugh The Secretary Department Of Revenue Mantralaya Of Revenue ,mantralaya, Naya Raipur, Raipur Distirct Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Collector Cum Officiating Dy Secretary (In Land Acquisition Matter) District Balodabazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. SDO Cum Land Acquisition Officer Balodabazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter) District Baloda Bazar-Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
4. Executive Engineer Publics Works Department Baloda Bazar Division, Balodabazar, District Balodabazar Bhatapara Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondent WPC No. 663 of 2019 • Narbadiya W/o Agrahij Aged About 88 Years R/o Village Sakri, P.H. No.16/19 Revenue Circle- Lavan, Tahsil- Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh., District :
10
Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Revenue, Mantralaya, Naya Rapur, Chhattisgarh., District :
Raipur, Chhattisgarh
2. Collector-Cum-Officiating Dy Secretary (In Land Acquistion Matter) Dsitrict- Balodabazar-Bhatapara, Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. SDO-Cum-Land Acquisition Officer Balodabazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter), Tahsil- Balodabazar, District- Balodabazar, District- Balodabazar-

Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

4. Executive Engineer Publics Works Department Balodabazar Division, Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Respondent WPC No. 666 of 2019 • Ramprasad S/o Manbodhi Aged About 72 Years R/o Village Sakri, P H. No. 16/19 Revenue Circle- Lavan, Tahsil- Baloda Bazar District Baloda Bazar- Bhatapara Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Revenue Mantralaya, Naya Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Collector- Cum- Officiating Dy. Secretary (In Land Acquisition Matter) District Baloda Bazar- Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. SDO - Cum- Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter), Tahsil Baloda Bazar, District Baloda Bazar- Bhatapara Chhatisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
4. Executive Engineer Public Works Department Baloda Bazar Division, Baloda- Bazar, District Baloda Bazar- Bhatapara 11 Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondent WPC No. 669 of 2019 • Draupati W/o Late Kujram Aged About 65 Years R/o Village Sakri, P.H. No. 16/19 Revenue Circle- Lavan, Tahsil Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Revenue, Mantralaya, Naya Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Collector-Cum-Officiating Dy Secretary (In Land Acquisition Matter) District- Balodabazar-Bhatapara, Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. SDO-Cum-Land Acquisition Officer Balodabazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter), Tahsil Balodabazar- District- Balodabazar-Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
4. Executive Engineer Publice Works Department Balodabazar, District- Balodabazar- Bhatapara, Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
---- Respondent WPC No. 670 of 2019 • Kejau S/o Jaitram Aged About 65 Years R/o Village Sakri, P.H. No.16/19 Revenue Circle-Lavan, Tahsil- Balodabazar-Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Revenue, Mantralaya, Naya Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Collector-Cum-Officiating Dy Secretary (In Land Acqusition 12 Matter), District- Balodabazar-Bhatapara, Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. SDO-Cum-Land Acquisition Officer Balodabazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter), Tahsil- Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
4. Executive Engineer Public Works Department Balodabazar Division, Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondent WPC No. 671 of 2019 • Savitri, W/o Anand Aged About 41 Years R/o Village Sakri, P. H. No. 16/19 Revenue Circle- Lavan, Tahsil Baloda Bazar District Baloda Bazar Bhatapara, Chhattisgarh., District : Balodabazar-

Bhathapara, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary Department Of Revenue Mantralaya, Naya Raipur, Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

2. Collector- Cum- Officiating Dy. Secretary (In Land Acquisition Matter) District Baloda Bazar Bhatapara, Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh

3. SDO- Cum- Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter) Tahsil Baloda Bazar, District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

4. Executive Engineer Public Works Department Baloda Bazar Division Baloda Bazar District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Respondent WPC No. 673 of 2019 • Ishwar S/o Budhu Aged About 45 Years R/o Village Sakri, P. H. No. 16/19 Revenue Circle- Lavan, Tahsil Baloda Bazar District Baloda Bazar Bhatapara, Chhattisgarh., District : Balodabazar- Bhathapara, Chhattisgarh 13

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary Department Of Revenue Mantralaya, Naya Raipur, Raipur, District Raipur, Chhattisgarh, District : Raipur, Chhattisgarh

2. Collector- Cum- Officiating Dy. Secretary (In Land Acquisition Matter) District Baloda Bazar Bhatapara, Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh

3. SDO- Cum- Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter) Tahsil Baloda Bazar, District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

4. Executive Engineer Public Works Department Baloda Bazar Division Baloda Bazar District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

---- Respondent WPC No. 674 of 2019 • Shobaram, S/o Jhadu Ram, Aged About 48 Years, R/o Village Sakri, P.H. No.16/19, Revenue Circle- Lavan, Tahsil Baloda Bazar District Baloda Bazar Bhatapara, Chhattisgarh., District :

Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary Department Of Revenue Mantralaya, Naya Raipur, Raipur, District Raipur, Chhattisgarh, District : Raipur, Chhattisgarh
2. Collector- Cum- Officiating Dy. Secretary (In Land Acquisition Matter) District Baloda Bazar Bhatapara, Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. SDO- cum- Land Acquisition Officer Baloda Bazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter) Tahsil Baloda Bazar, District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
4. Executive Engineer, Public Works Department Baloda Bazar Division Baloda Bazar District Baloda Bazar- Bhatapara, Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondent 14 WPC No. 675 of 2019 • Thanooram S/o Milan Teli Aged About 50 Years R/o Village Sakri, P.H.No. 16/19 Renenue Circle -Lavan, Tahsil -Balodabazar District Balodabazar -Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Revenue, Mantralaya,naya Raipur, Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Collector Cum Officiating Dy Secretary (In Land Acquisition Matter) District Balodabazar- Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. SDO-Cum-Land Acquisition Officer Balodabazar (Performed The Duties Of A Collector In The Matter Of Land Acquisition Matter ), Tahsil Baloda Bazar, District Balodabazar Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
4. Executive Engineer, Public Works Department Baloda Bazar Division, Balodabazar, District Balodabazar -Bhatapara Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondents For Petitioners Shri Sushobhit Singh, Advocate For Respondent-State Shri Rahul Jha, GA, Shri Sudeep Verma, Dy.

GA and Shri Anmol Sharma, PL Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 25/02/2019

1. Learned counsel for the petitioners would submit that the petitioners' land has been acquired for the construction of bypass road. However, while assessing compensation, multiplier of 1 has been used, whereas the Division Bench of this Court in WPC No.1649 of 2017 (Smt. Anita Agrawal Vs. State of Chhattisgarh 15 and others) and other connected petitions has set-aside the Notification dated 04.12.2014, applying multiplier factor of 1 with direction to the State Government to issue fresh Notification indicating the multiplier factors in terms of the guidelines laid down in the statute and the judgment of the Division Bench.

2. In Smt. Anita Agrawal (supra), the following has been held by the Division Bench in paras 10, 11 & 12 :

10.Further, the question is not about the power of the State Government to issue such notification, the question is the manner in which such power has been exercised which can also be levelled as mindless exercise of power since by restricting the multiplier of factor to 1.00, the State is obviously trying to treat all land owners as one. This will deny to the poor land owners of the remote villagers, fair compensation and rehabilitation, which is the primary object behind the new Land Acquisition Act of 2013.
11.Drawing analogy from the view taken by the Division Bench of Bombay High Court, which we have quoted with due approval, Court is left with no option but to strike down the notification dated 04.12.2014 contained in Annexure P/1. A direction is issued that keeping in mind the legal position which emerges, the State Government will issue a fresh notification indicating the multiplier factors, in terms of the guidelines laid down in the statute and the judgment.
12.It goes without saying that all awards and compensations in relation to not only these Petitioners but all such persons whose lands have been acquired and a multiplier of 1.00 has been used for calculating the compensation, the same will be required to be revised and revisited in light of the new notification, which is required to be notified by the State Government, on priority."

3. In view of the above, the present batch of writ petitions are disposed of with direction that the petitioners shall move a representation before the concerned Collector (Land Acquisition) 16 within a period of 4 weeks from today. Thereafter, the said Collector shall decide the representation within 10 weeks from the date of the State Government's fresh Notification in terms of the directions issued by the Division Bench.

Sd/-

Prashant Kumar Mishra Judge Nirala