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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

State of Tamilnadu - Subsection

Section 4A(1)(iii) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(iii)Any poster or advertisement affixed or inscribed or exhibited, as the case may be, relating to any sale or letting of such land or building or any effects therein or to any sale or entertainment to be held upon or in the same: