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Union of India - Section

Section 10 in The Merchant Shipping (Seamen's Levy of Fees) Rules, 1974

10. Penalties.

- Any person who contravenes any provision of these rules or fails to comply with any provision thereof shall be guilty of an offence and shall be punishable with fine which may extend to one thousand rupees and when the breach is a continuing one with a further fine which may extend to fifty rupees for every day after the first during which the breach continues. -