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Union of India - Section

Section 9 in Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Order, 2005

9. Power of Central Government to issue directions.

- The central Government may, from time to time, by a general or special order issue to any dealer, transporter or concerned or any other person, such directions as it considers necessary regarding shortage, sale, transportation and disposal of motor sprit or high speed diesel at upon the issue of such directions, such dealer, transporter or consumer shall be bound to comply therewith.