Delhi High Court - Orders
Sh Amrish Tyagi & Anr vs The State Govt Of Nct Delhi on 15 July, 2024
Author: Amit Bansal
Bench: Amit Bansal
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 281/2021, CRL.M.A. 14485/2021
SH AMRISH TYAGI & ANR. .....Petitioners
Through: Mr. Shailesh Tiwari, Adv. With
petitioners.
versus
THE STATE GOVT OF NCT DELHI .....Respondent
Through: Mr. Tarang Srivastava, APP for State.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 15.07.2024
1. At joint request, list on 02.09.2024.
AMIT BANSAL, J JULY 15, 2024/AR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2024 at 04:39:58