Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act] State of Bihar - Subsection Section 88(1)(c) in The Bihar Panchayat Raj Act, 2006 (c)control the officers and servants of the Zila Parishad subject to the general superintendence and control of the Adhyaksha and such Rules as may be prescribed;