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State of Rajasthan - Section

Section 33 in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

33. Statement of claim for compensation under Section 30G.

- A statement of claim for the compensation payable for lands that have vested in the State Government under Section 30E shall be submitted in Form Ceiling XII. As many copies of the statement shall be furnished as there are Tehsils in which the vested lands are situated.