Allahabad High Court
Smt.Sameen Bano & Thers vs Radhey Lal & Others on 14 July, 2010
Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 823 of 1982 Petitioner :- Smt.Sameen Bano & Thers Respondent :- Radhey Lal & Others Petitioner Counsel :- Murlidher Respondent Counsel :- Veneet Saran,A.B. Saran Hon'ble Satya Poot Mehrotra,J.
Hon'ble Shyam Shankar Tiwari,J.
The case is called out in the revised list. None is present for the appellants. In the circumstances, the Court has no option but to dismiss the Appeal for want of prosecution.
The Appeal is accordingly dismissed for want of prosecution. Interim order ,if any, stands vacated. Order Date :- 14.7.2010 Hsc/