Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(c) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013 (c)manual scavengers identified under this Act are rehabilitated in accordance with section 13, or as the case may be, section 16;
