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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(1)(ii) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(ii)the Secretary to the Government (Medical Education Department) or his nominee not below the rank of Additional Secretary to the Government;