Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 8A] [Entire Act] Union of India - Subsection Section 8A(4) in The Mines And Minerals (Development And Regulation) Act, 1957 (4)On the expiry of the lease period, the lease shall be put up for auction as per the procedure specified in this Act.
