Gujarat High Court
Intas Pharma Ltd. & vs Union Of India Thro Secretary & 2 on 7 November, 2012
Author: Akil Kureshi
Bench: Akil Kureshi, Harsha Devani
SCA/10019/2012 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 10019 of 2012
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INTAS PHARMA LTD. & 1 - Petitioner(s)
Versus
UNION OF INDIA THRO SECRETARY & 2 - Respondent(s)
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Appearance :
MR DHAVAL SHAH for Petitioner(s) : 1 - 2.
NOTICE SERVED BY DS for Respondent(s) : 1, 3,
MR YN RAVANI for Respondent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MS.JUSTICE HARSHA DEVANI
Date : 07/11/2012
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE AKIL KURESHI) Rule returnable on 9th January 2013. Learned counsel Shri YN Ravani waives service of rule.
(Akil Kureshi, J.) (Harsha Devani, J.) (vjn)