Madhya Pradesh High Court
Jugal Kishor Sharma vs Ramkumar Sharma on 6 February, 2018
THE HIGH COURT OF MADHYA PRADESH CONC-209-2017 (JUGAL KISHOR SHARMA Vs RAMKUMAR SHARMA) 8 Gwalior, Dated : 06-02-2018 Shri H.K.Shukla, learned counsel for the petitioner prays for adjournment to file some documents.
Case is adjourned.
sh (VIVEK AGARWAL) e JUDGE ad Pr a hy SP Digitally signed by SANJEEV ad KUMAR PHANSE Date: 2018.02.08 16:33:23 +05'30' M of rt ou C h ig H