Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 34A in Bihar Chaukidari Manual 34A. [pkSdhnkj ds in ij fu;qfDr gsrq U;wure rFkk vf/kdre vk;q lhek dze'k% 18 o"kZ ,oa 30 o"kZ gksxh A vuqlwfpr tkrh rFkk vuqlwfpr tutkrh ds mEehnokjksa ds fy, vf/kdre vk;q lhek 35 o"kZ gksxh A budh fuo`fRr dh vk;q 60 o"kZ gksxh A] [Added by Notification No. 1573 dated 18.2.1982.]
