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Punjab-Haryana High Court

Gian Singh And Others vs Hardeep Singh Dhaliwal, Sub Divisional ... on 13 November, 2014

Author: Augustine George Masih

Bench: Augustine George Masih

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                         CHANDIGARH

                                              C.O.C.P. NO.3170 OF 2014
                                              DATE OF DECISION: NOVEMBER 13, 2014


           Gian Singh and others

                                                                           .....Petitioners

                                              VERSUS

           Hardeep Singh Dhaliwal and others

                                                                          ....Respondents

           CORAM:- HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH


           Present:             Mr. Harinder Singh, Advocate,
                                for the petitioners.

                                      *****

           AUGUSTINE GEORGE MASIH, J. (ORAL)

Counsel for the petitioners, after arguing for sometime, prays for withdrawal of the present contempt petition with liberty to the petitioners to avail of their remedy in accordance with law for the grievances as have been highlighted by them in the present contempt petition.

Disposed of as withdrawn with liberty aforesaid.




           November 13, 2014                            ( AUGUSTINE GEORGE MASIH )
           khurmi                                                    JUDGE




RAKESH KHURMI
2014.11.14 09:31
I attest to the accuracy and
authenticity of this document