Punjab-Haryana High Court
Gian Singh And Others vs Hardeep Singh Dhaliwal, Sub Divisional ... on 13 November, 2014
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.O.C.P. NO.3170 OF 2014
DATE OF DECISION: NOVEMBER 13, 2014
Gian Singh and others
.....Petitioners
VERSUS
Hardeep Singh Dhaliwal and others
....Respondents
CORAM:- HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Harinder Singh, Advocate,
for the petitioners.
*****
AUGUSTINE GEORGE MASIH, J. (ORAL)
Counsel for the petitioners, after arguing for sometime, prays for withdrawal of the present contempt petition with liberty to the petitioners to avail of their remedy in accordance with law for the grievances as have been highlighted by them in the present contempt petition.
Disposed of as withdrawn with liberty aforesaid.
November 13, 2014 ( AUGUSTINE GEORGE MASIH )
khurmi JUDGE
RAKESH KHURMI
2014.11.14 09:31
I attest to the accuracy and
authenticity of this document