(1)There shall be a Governing Board of the University consisting of the following persons as its members, namely:-(a)the Chancellor;(b)the Vice-Chancellor;(c)five members from amongst the Member States which provide maximum financial assistance during a period of three years to be nominated by the Member States;(d)one member, not below the rank of Secretary in the Ministry of External Affairs, to be nominated by the Central Government;(e)two members, representing the State Government of Bihar, to be nominated by the State Government;(f)one member not below the rank of Additional Secretary in the Ministry of Human Resource Development, to be nominated by the Central Government;(g)three members from amongst the persons being renowned academician or educationist, to be nominated by the Central Government.
