Delhi High Court - Orders
M/S. Pma Construction Co vs M/S. Ntpc Ltd on 28 April, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 68/2022
M/S. PMA CONSTRUCTION CO. ..... Decree Holder
Through: Mr. Pawan Kumar Mittal, Advocate.
versus
M/S. NTPC LTD. ..... Judgement Debtor
Through: Mr. Adarsh Tripathi, Mr. Ajitesh
Garg and Mr. Vikram S. Baid,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 28.04.2022 Re-notify on 07.07.2022.
SANJEEV SACHDEVA, J APRIL 28, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:28.04.2022 Signing Date:29.04.2022 12:19:50 22:01 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.