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Delhi High Court - Orders

M/S. Pma Construction Co vs M/S. Ntpc Ltd on 28 April, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~10
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +   OMP (ENF.) (COMM.) 68/2022
                                          M/S. PMA CONSTRUCTION CO.              ..... Decree Holder
                                                        Through: Mr. Pawan Kumar Mittal, Advocate.

                                                            versus

                                          M/S. NTPC LTD.                           ..... Judgement Debtor
                                                            Through:     Mr. Adarsh Tripathi, Mr. Ajitesh
                                                                         Garg and Mr. Vikram S. Baid,
                                                                         Advocates.
                                          CORAM:
                                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                            ORDER

% 28.04.2022 Re-notify on 07.07.2022.

SANJEEV SACHDEVA, J APRIL 28, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:28.04.2022 Signing Date:29.04.2022 12:19:50 22:01 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.