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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Daman and Diu - Subsection

Section 12(1)(a) in The Goa, Daman and Diu Public Gambling Act, 1976

(a)any person who prints, publishes, sells, distributes or in any other manner circulates any newspaper, news sheet or other document or any news or information which aids, encourages or facilitates, gaming;