Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Andhra Pradesh - Subsection

Section 148(2)(a) in Andhra Pradesh Municipalities Act, 1965

(a)a monthly rent at such rate for each building as may be laid down in the bye-laws;