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State of Jharkhand - Section

Section 454 in Bihar Education Code, 1961

454. Medical Inspection of schools, boys and school buildings in municipal areas.

- In the municipalities where there are Health Officers, these officers are required to visit each High school in the municipality once a quarter to inspect the sanitary condition of the buildings and premises and also to enquire into the prevalence of infectious diseases and the Assistant Directors of Health Services when making their municipal inspection, are required to carry out a similar inspection of all the High schools in municipal areas.(G. O. no. 807-E., dated the 14th May 1917.)