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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in Rajasthan Prisoners Release on Parole Rules, 1958

(a)The 'Act' means the Code of Criminal Procedure, [1973] [Substituted by Notification No. F. 4(2) Home 12/87 dated 15-10-1990 (Published in Rajasthan Gazette Part 4 C dated 28-5-1992)] (Act 2 of 1974)