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Union of India - Section

Section 1 in The Use of low power devices or equipments for indoor applications in the 433 to 434 MHz frequency range (Exemption from Licensing Requirement) Rules, 2012

1. Short title and commencement.

(1)These rules may be called the Use of low power devices or equipments for indoor applications in the 433 to 434 MHz frequency range (Exemption from Licensing Requirement) Rules, 2012.
(2)They shall come into force on the date of their publication in the Official Gazette.