Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26B(2)] [Section 26B] [Entire Act] Union of India - Subsection Section 26B(2)(c) in The Forward Contracts (Regulation) Act, 1952 (c)all property owned or controlled by the Commission shall, until the Commission is reconstituted, vest in the Central Government.