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Delhi District Court

Ashok Kumar vs Mcd on 14 March, 2026

Digitally signed by AAYUSHI AAYUSHI SAXENA SAXENA Date:

2026.03.14 16:10:20 16 EX 2001/25 +0530 ASHOK KUMAR VS. MCD 14.03.2026 Proceedings conducted through hybrid mode.

File taken up today in terms of Notification No.64/G-4/Genl.-I/DHC Dated 27.02.2026 of Hon'ble High Court of Delhi.

                Present:     None for DH.
                             None for JD.


Perusal of the file shows that present execution petition has been satisfied and statement of Ld. counsel for DH was recorded on 29.01.2026 and the matter was referred to Lok Adalat, which was to be held today.

Since the Lok Adalat has now been postponed to 22.03.2026 vide Notification no.01/File/ADRWing/DSLSA/ NLA/2026/3066 dated 10.03.2026, let the matter be put up before upcoming Lok Adalat, to be held on 22.03.2026.

Date given earlier, i.e. 16.03.2026, stands cancelled. List the matter before this Court on 25.03.2026.

(Aayushi Saxena) CJ-03 : Central : THC : Delhi.

14.03.2026