Section 79 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971
79. Order of the Commissioner.
- At the conclusion of the trial of an election petition, the Commissioner shall make an order(a)dismissing the election petition; or(b)declaring the election of all or any of the returned candidates to be void; or(c)declaring the election of all or any of the returned candidates to be void, and the petitioner or any other candidate to have been duly elected.
