Section 17 in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002
17. Power to remove doubts and difficulties.
- If any doubt or difficulty arises in giving effect to the provisions of this Act or in the interpretation of any of its provisions the Government may by order, make provision or give such direction, not inconsistent with the provisions of this Act as may appear to it to be necessary or expedient for the removal of the doubt or difficulty.
