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State of Rajasthan - Section

Section 11 in Rajasthan Finance Act, 2008

11. Amendment of Section 3, Rajasthan Act No. 40 of 1956.

- In sub-Section (1) of Section 3 of the Rajasthan Contingency Fund Act, 1956 (Act No. 40 of 1956), for the existing expression "thirty five crores of rupees", the expression "two hundred crores of rupees" shall be substituted.