Delhi High Court - Orders
South Delhi Municipal Corporation vs Association Of State Road Transport ... on 30 November, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~21 to 48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10752/2017 & CM APPL. 44090/2017
SOUTH DELHI MUNICIPAL CORPORATION ..... Petitioner
versus
ASSOCIATION OF STATE ROAD
TRANSPORT UNDERTAKINGS ..... Respondent
+ W.P.(C) 2555/2018 & CM APPL. 10546/2018
+ W.P.(C) 2562/2018 & CM APPL. 10555/2018
+ W.P.(C) 10758/2017 & CM APPLs. 44096/2017, 7709/2018
+ W.P.(C) 572/2018 & CM APPL. 2518/2018
+ W.P.(C) 1459/2018 & CM APPL. 6019/2018
+ W.P.(C) 1460/2018 & CM APPL. 6024/2018
+ W.P.(C) 1461/2018 & CM APPL. 6027/2018
+ W.P.(C) 1467/2018 & CM APPL. 6037/2018
+ W.P.(C) 1502/2018 & CM APPL. 6148/2018
+ W.P.(C) 2458/2018 & CM APPLs. 10219/2018, 49339/2018
+ W.P.(C) 2460/2018 & CM APPL. 10222/2018
+ W.P.(C) 2462/2018 & CM APPL. 10225/2018
+ W.P.(C) 2464/2018 & CM APPL. 10229/2018
+ W.P.(C) 2559/2018 & CM APPL. 10551/2018
+ W.P.(C) 2561/2018 & CM APPL. 10553/2018
+ W.P.(C) 2571/2018 & CM APPL. 10572/2018
+ W.P.(C) 2574/2018 & CM APPL. 10577/2018
+ W.P.(C) 2463/2018 & CM APPL. 10227/2018
+ W.P.(C) 2537/2018 & CM APPL. 10473/2018
+ W.P.(C) 2538/2018 & CM APPL. 10475/2018
+ W.P.(C) 2558/2018 & CM APPL. 10549/2018
+ W.P.(C) 2563/2018 & CM APPL. 10561/2018
+ W.P.(C) 2568/2018 & CM APPL. 10568/2018
+ W.P.(C) 2570/2018 & CM APPL. 10570/2018
+ W.P.(C) 2575/2018 & CM APPL. 10579/2018
+ W.P.(C) 2577/2018 & CM APPL. 10584/2018
+ W.P.(C) 8957/2018 & CM APPL. 34431/2018
W.P.(C) 10752/2017 & Connected Matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 22:18:24
Appearance:-
For Petitioners
Ms. Madhu Tewatia & Mr. Adhirath Singh, Advocates in Item Nos. 21 to
48.
For Respondents
Ms. Rupali Singh, Advocate in Item Nos. 22, 24, 32 to 38.
Mr. Nishant Shokeen, Advocate for ASRTU in Item Nos. 21, 23, 39 to
47.
Mr. Abhay Sahai, Ms. Gargi Jha & Ms. Ishita Sehgal, Advocates in
Item Nos. 48.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 30.11.2023
1. The hearing of these petitions has been adjourned from time to time to await the outcome of Civil Appeal No. 6711/2022, which is pending in the Supreme Court.
2. Ms. Madhu Tewatia, learned counsel for the petitioner-Municipal Corporation of Delhi, states that the appeal remains pending.
3. List on 09.05.2024.
4. In the event the appeal is disposed of before the next date of hearing, Ms. Tewatia is requested to move an application and place the same on record.
PRATEEK JALAN, J NOVEMBER 30, 2023 'pv'/ W.P.(C) 10752/2017 & Connected Matters Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2023 at 22:18:24