Delhi High Court - Orders
Tuf Metallurgical Pvt Ltd vs Nortech Ferro Alloys Pvt Ltd & Anr on 3 March, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 127/2025
TUF METALLURGICAL PVT LTD .....APPELLANT
Through: Mr. Ravi Dev Sharma, Adv.
versus
NORTECH FERRO ALLOYS PVT LTD & ANR.
.....RESPONDENTS
Through: Nemo.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 03.03.2025 CM APPL. 12719/2025 (Exemption)
1. Allowed, subject to all just exceptions.
CM APPL. 12718/20252. The present application under Section 151 of Civil Procedure Code has been filed by the appellant.
3. As the Suit has been dismissed by the learned Trial Court, we are not needed to grant stay, the appellant is praying for.
4. The application is, accordingly dismissed. RFA(COMM) 127/2025
5. Issue notice.
6. Upon appellant taking steps, let service be effected upon the This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 01:52:02 respondents through all permissible modes, returnable on 16th September, 2025.
7. Let the Trial Court Record be requisitioned before the next date of hearing.
NAVIN CHAWLA, J SHALINDER KAUR, J MARCH 3, 2025/sds/kp Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 01:52:02