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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(1) in The Scheduled Areas (States of Chhattisgarh, Jharkhand and Madhya Pradesh) Order, 2003

(1)This Order may be called the Scheduled Areas (States of Chhattisgarh, Jharkhand and Madhya Pradesh) Order, 2003.