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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(6)(b) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(b)the object of the proposed co-operative is the economic and social betterment of its members through the provisions of core services to fulfil such common need as specified in the proposed bye-laws;