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State of Odisha - Section

Section 43 in Utkal University of Culture Act, 1999

43. Pension Insurance and provident Fund.

- With the prior approval of the Government, the University may make appropriate provisions for the benefit of its officers, teachers and other employees under its control in matters of pension, insurance and provident fund and for such other benefits as it may deem fit, in such manner as may be prescribed by the Statutes.