Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(a) in Companies (Share Capital and Debentures) Rules, 2014

(a)An issue of secured debentures may be made, provided the date of its redemption shall not exceed ten years from the date of issue.