Bombay High Court
Shekhar Narayan Shetty vs Madhavlal Narayanlal Pittie (Since ... on 22 October, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION C.A.C. NO. 580 OF 2018 IN C.R.A. NO. 122 OF 2018 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's order Registrar's orders CORAM : V. R. Kachare REGISTRAR (JUDL-II) Date : 22/10/2018 Adv. Pushpa Thapa present i/b Adv. Kavita Shah for Applicant Adv. Shukla present for R.No.1 (proposed) Advocate for the Applicant has filed affidavit of service dated 16/10/2018 and reply has been filed by Adv. Shukla appeared for proposed R.No.1 (Legal heir of deceased R.No.1).
S.O. two weeks.
sd/-
REGISTRAR (JUDL-II)
Sumit Digitally signed by
Sumit Ramesh Karnik
Ramesh Date: 2018.10.26
Karnik 13:06:36 +0530