Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(ii) in The Quality Of Service (Code Of Practice For Metering And Billing Accuracy) Regulation, 2006 (ii)"Basic Telecommunication Services" means services derived from a Public Switched Telephone Network (PSTN) and as specified in the license.
