Bombay High Court
Echjay Industries Pvt Ltd vs Indus Powertech Inc on 13 July, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-65
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION LODGING NO. 16800 OF 2023
Echjay Industries Pvt Ltd ....PETITIONER
V/S
Indus Powertech Inc ....RESPONDENT
Mr. Sharon Jagtiani Sr. Advocate a/w. Mr. Rahul Dwarkadas a/.w Adv. Areez Gazdar a/w. Ms. Shireen Mistry i/b Veritas Legal for the Petitioner.
Adv. Zubin Behramkamdin, Senior Advocate a/w. Mr. Yoginder Handoo a/w. Mr. Vyom Shah a/w. Mr. Virendra Pereira a/w. Mr. Jimish Shah i/b. Divya Shah Associates for Respondent CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 13th July, 2023 P.C. :
S. O. to 14/07/2023 ( H. O. B.).
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