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State of Chattisgarh - Section

Section 4 in Ayush and Health Sciences University of Chhattisgarh Act, 2008

4. Object of the University.

- The object of the university shall be to disseminate, create and preserve knowledge of health sciences and understanding by teaching, research, extension of education and service by effective demonstration, in general and in particular the following object shall be :-
(1)to carry out its responsibility of new inventions, preservation and dissemination of knowledge of Health sciences;
(2)to extend the benefits of knowledge and skills for developing total health of individuals and society by associating the university closely with local and regional health problems;
(3)to facilitate research and specialisation in Health sciences;
(4)to promote acquisition of knowledge in a rapidly developing and changing society and to continuously offer opportunities of upgrading discovery in all fields of Health sciences with use of modern communication media and technologies;
(5)to built up financial self-sufficiency by undertaking academic and allied programme and resource generative services in a cost effective manner;
(6)to serve an academic centre of excellence for all students from different parts of the country and outside;
(7)To maintain a uniform curriculum in all the institutions the affiliated to it;
(8)To conduct an entrance examination to the courses in all the institutions affiliated thereto; and
(9)To improve the standards of Medical Education including Research.