Supreme Court - Daily Orders
M/S Nocil Ltd. vs Forech India Ltd. on 6 March, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
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ITEM NO.42 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 15859-15861/2018
(Arising out of impugned final judgment and order dated 31-05-2018
in WP(C) No. 4810/2014 31-05-2018 in WP(C) No. 4886/2014 31-05-2018
in WP(C) No. 1749/2017 passed by the High Court Of Delhi At New
Delhi)
M/S NOCIL LTD. Petitioner(s)
VERSUS
FORECH INDIA LTD. & ORS. Respondent(s)
(WITH IA No. 106378/2019 - APPROPRIATE ORDERS/DIRECTIONS and IA
No. 102115/2019 - INTERVENTION APPLICATION and IA No. 90135/2018 -
INTERVENTION APPLICATION and IA No. 90129/2018 - INTERVENTION
APPLICATION and IA No. 90121/2018 - INTERVENTION APPLICATION
and IA No. 90115/2018 - INTERVENTION APPLICATION and IA No.
99150/2019 - STAY APPLICATION)
WITH SLP(C) No. 18834/2019 (III)
(With IA No. 106384/2019 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 112648/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 2470/2020 (III)
(FOR impleading party ON IA 24730/2020 and FOR
INTERVENTION/IMPLEADMENT ON IA 24730/2020 and IA No. 180548/2019 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.
24730/2020 - INTERVENTION/IMPLEADMENT)
Date : 06-03-2020 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Basava Prabhu Patil, Sr. Adv.
Ms. Praveena Gautam, AOR
Ms. Reena Asthana Khair, Adv.
Mr. Rajesh Sharma, Adv.
Signature Not Verified
Mr. Pawan Shukla, Adv.
Ms. Sweety Pandey, Adv.
Digitally signed by
SANJAY KUMAR
Date: 2020.03.06
17:40:58 IST
Reason: Mr. Raja Ram, Adv.
Ms. Shreya Dahiya, Adv.
Mrs. Anil Katiyar, AOR
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Ms. Charanya Lakshmikumaran, AOR
For Respondent(s) Mr. V. Lakshmi Kumaran, Adv.
Mr. Bhargav Mansatta, Adv.
Mr. Neeraj Chhabra, Adv.
Mr. Vikrant Nehra, Adv.
Mr. Punit Dutt Tyagi, AOR
Mr. ANS Nadkarni, ASG
Ms. Shirin Khajuria, Adv.
Ms. Akansha Kaul, Adv.
Mr. Atulesh Kumar, Adv.
Miss Priya Mishra, Adv.
Mr. Nitansh Jaiswal, Adv.
Mr. Prashant Rawat, Adv.
Mr. Raj Bahadur, Adv.
Mrs. Anil Katiyar, AOR
Mr. B. Krishna Prasad, AOR
Ms. Charanya Lakshmikumaran, AOR
Mr. Balbir Singh, Sr. Adv.
Mr. Mayank Pandey, AOR
Mr. Ashish Chandra, Adv.
Mr. Tanvi Praveen, Adv.
Mr. Sanjay Sharawat, AOR
Ms. Praveena Gautam, AOR
UPON hearing the counsel the Court made the following
O R D E R
List these matters on a non-miscellaneous day in August, 2020 for hearing.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR