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Supreme Court - Daily Orders

M/S Nocil Ltd. vs Forech India Ltd. on 6 March, 2020

Bench: Chief Justice, B.R. Gavai, Surya Kant

                                            1

     ITEM NO.42                     COURT NO.1                  SECTION XIV

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         Nos.    15859-15861/2018

     (Arising out of impugned final judgment and order dated 31-05-2018
     in WP(C) No. 4810/2014 31-05-2018 in WP(C) No. 4886/2014 31-05-2018
     in WP(C) No. 1749/2017 passed by the High Court Of Delhi At New
     Delhi)

     M/S NOCIL LTD.                                              Petitioner(s)

                                           VERSUS

     FORECH INDIA LTD. & ORS.                                    Respondent(s)

     (WITH IA No. 106378/2019 - APPROPRIATE ORDERS/DIRECTIONS and IA
     No. 102115/2019 - INTERVENTION APPLICATION and IA No. 90135/2018 -
     INTERVENTION APPLICATION and IA No. 90129/2018 - INTERVENTION
     APPLICATION and IA No. 90121/2018 - INTERVENTION APPLICATION
     and IA No. 90115/2018 - INTERVENTION APPLICATION and IA No.
     99150/2019 - STAY APPLICATION)

     WITH SLP(C) No. 18834/2019 (III)
     (With IA No. 106384/2019 - EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No. 112648/2019 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     SLP(C) No. 2470/2020 (III)
     (FOR    impleading   party    ON   IA   24730/2020       and   FOR
     INTERVENTION/IMPLEADMENT ON IA 24730/2020 and IA No. 180548/2019 -
     EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.
     24730/2020 - INTERVENTION/IMPLEADMENT)

     Date : 06-03-2020 These matters were called on for hearing today.
     CORAM :
              HON'BLE THE CHIEF JUSTICE
              HON'BLE MR. JUSTICE B.R. GAVAI
              HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)       Mr.   Basava Prabhu Patil, Sr. Adv.
                             Ms.   Praveena Gautam, AOR
                             Ms.   Reena Asthana Khair, Adv.
                             Mr.   Rajesh Sharma, Adv.
Signature Not Verified
                             Mr.   Pawan Shukla, Adv.
                             Ms.   Sweety Pandey, Adv.
Digitally signed by
SANJAY KUMAR
Date: 2020.03.06
17:40:58 IST
Reason:                      Mr.   Raja Ram, Adv.
                             Ms.   Shreya Dahiya, Adv.

                             Mrs. Anil Katiyar, AOR
                                   2

                    Ms. Charanya Lakshmikumaran, AOR

For Respondent(s)   Mr.   V. Lakshmi Kumaran, Adv.
                    Mr.   Bhargav Mansatta, Adv.
                    Mr.   Neeraj Chhabra, Adv.
                    Mr.   Vikrant Nehra, Adv.
                    Mr.   Punit Dutt Tyagi, AOR

                    Mr. ANS Nadkarni, ASG
                    Ms. Shirin Khajuria, Adv.
                    Ms. Akansha Kaul, Adv.
                    Mr. Atulesh Kumar, Adv.
                    Miss Priya Mishra, Adv.
                    Mr. Nitansh Jaiswal, Adv.
                    Mr. Prashant Rawat, Adv.
                    Mr. Raj Bahadur, Adv.
                    Mrs. Anil Katiyar, AOR

                    Mr. B. Krishna Prasad, AOR

                    Ms. Charanya Lakshmikumaran, AOR

                    Mr.   Balbir Singh, Sr. Adv.
                    Mr.   Mayank Pandey, AOR
                    Mr.   Ashish Chandra, Adv.
                    Mr.   Tanvi Praveen, Adv.

                    Mr. Sanjay Sharawat, AOR

                    Ms. Praveena Gautam, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

List these matters on a non-miscellaneous day in August, 2020 for hearing.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR